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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 20(1) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(1)The Authority shall pay to the credit of the account of a subscriber interest, at such rate as the Central Government may from time to time specify for the payment of interest on subscriptions to the General Provident Fund on the amount to his credit in the Fund.