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State of West Bengal - Section

Section 39 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954

39. If at any time the Director-General of Shipping finds that the available volume of employment is inequitably distributed between Company Rosters and General Roster or between Company Rosters inter se, he shall, after consulting the Board, take such action as may be necessary to bring about equitable distribution.