Andhra Pradesh High Court - Amravati
M/S Venkata Sai Granites vs The Union Of India on 6 September, 2021
HIGH COURT OF ANDHRA PRADESH : AMARAVATI Main Case: Writ Petition No.10407 of 2021 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE 4 06.09.2021 JB, J & KVL, J Transferred to (Proceedings taken up through video conferencing) I.O. Folder.
(BO) BSS Adjourned.
Post on 20.10.2021. Interim order granted earlier is extended till then.
________________ JOYMALYA BAGCHI, J __________________________ KONGARA VIJAYALAKSHMI, J BSS