Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 54]

Andhra Pradesh High Court - Amravati

M/S Venkata Sai Granites vs The Union Of India on 6 September, 2021

HIGH COURT OF ANDHRA PRADESH : AMARAVATI Main Case: Writ Petition No.10407 of 2021 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE 4 06.09.2021 JB, J & KVL, J Transferred to (Proceedings taken up through video conferencing) I.O. Folder.

(BO) BSS Adjourned.

Post on 20.10.2021. Interim order granted earlier is extended till then.

________________ JOYMALYA BAGCHI, J __________________________ KONGARA VIJAYALAKSHMI, J BSS