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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Andhra Pradesh - Subsection

Section 72(1)(a) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(a)record the electoral roll number of the elector as entered in the marked copy of the electoral roll in a register of voters in Form - XXXIV