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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(1)The ballot box to be used at the poll shall be any of the types of boxes approved by the [Director of Election (Local Bodies) under sub-paragraph (2) of paragraph 37 of the U.P. Municipalities (Conduct of Election of Members) Order, 1953] [Substituted by Notification No. ZP-266/IX-S-AZP-61, dated May 17, 1961].