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[Cites 0, Cited by 0] [Section 329] [Entire Act]

State of Chattisgarh - Subsection

Section 329(5) in The Chhattisgarh Municipal Corporation Act, 1956

(5)The provisions of Part II and III of Limitation Act, 1963 (No. 36 of 1963), relating to appeals shall apply to every appeal preferred under this section.