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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(6)(iv) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(iv)any money or property belonging to the society which appears to the auditor to be bad or doubtful debt; and