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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(a) in Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961

(a)After the Compensation Assessment Statement has been prepared, the Compensation Officer shall cause a notice in J.B. Form 7, to be published in Gazette.