Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 26 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 26. Returns under section 21. (1)The return to be furnished under section 21(1) shall be in Form 16.(2)The return to be furnished under section 21 (2) shall be in Form 17.
