Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 68 in The Delhi Excise Rules, 2010 68. Security and bend. - The amount of security, personal surety and bond which any licensee shall be required to furnish, shall be as specified by the Excise Commissioner.
