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State of Punjab - Section

Section 858 in Punjab Jail Manual, 1996

858. Prisoners to conform to order as to the care etc. of articles.

- Every prisoner to whom any article of clothing or bedding or other equipment is at any time supplied, shall conform to all such orders as to the care, custody and use, as the case may be, thereof, as may from time to time be issued by the Superintendent, subject to the directions^if any) in that behalf, of the Inspector-General.