Section 1 in The Goa Administrative Tribunal Act, 1965
1. Short title, extent and commencement.
(1)This Act may be called the Goa [...] [The words 'Daman and Diu' omitted by (Amendment) Act, 1996 (4 of 1997).] Administrative Tribunal Act, 1965.(2)It extends to the whole of the ["State of Goa"] [These words have been substituted for the words 'Union Territory of Goa, Daman and Diu' by (Amendment) Act, 1996 (4 of 1997).].(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
