Delhi High Court - Orders
Quantum Page Pvt. Ltd. & Anr vs Godaddy.Com. Llc & Ors on 18 October, 2023
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 921/2022
QUANTUM PAGE PVT. LTD. & ANR. ..... Plaintiffs
Through: Mr. Rahul Bajaj, Adv.
versus
GODADDY.COM. LLC & ORS. ..... Defendants
Through: Mr. Mrinal Ojha, Mr. Debarshi
Dutta, Mr. Anand Raja and Ms. Tanya
Chaudhary, Advs. for Defendant 1
Ms. Pallavi Singh Rao, Mr. Shatrajit Banerji
and Ms. Meghna Bhaskar, Advs. for D-3
Mr. Kirtiman Singh, CGSC with Mr. Waize
Ali Noor and Ms. Shreya V. Mehra, Advs.
for Defendants 4 and 5
Mr. Arjun Mahajan, SPC with Ms. Neha
Raj, Adv. for UOI
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 18.10.2023 I.A. 19020/2023 (under Order XXXIX Rule 2A of the CPC)
1. This is an application by the plaintiff under Order XXXIX Rule 2A of the CPC, which alleges wilful disobedience of the orders passed by this Court, by Defendant 3.
2. Ms. Pallavi Rao, learned Counsel for Defendant 3, submits that her client has complied with the orders passed by this Court.
3. Mr. Rahul Bajaj, learned Counsel for the plaintiff, confirms this fact and in view thereof, does not press this application.
CS(COMM) 921/2022 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:25:37
4. The application is disposed of as not pressed.
C. HARI SHANKAR, J.
OCTOBER 18, 2023 dsn Click here to check corrigendum, if any CS(COMM) 921/2022 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:25:37