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State of Gujarat - Section

Section 40 in The Gujarat University Act, 1949

40. [Teaching within University Area] [This marginal note was substituted for the original by Gujarat 6 of 1973, section 41 (4).].

- [(1) The Court may determine that all instructions, teaching and training in courses of studies in respect of which the University is competent to hold examinations shall within the University Area be conducted by the University and shall be imparted by the teachers of the University and the Court shall communicate its decision to the State Government.] [Sub-section (1) was substituted by Gujarat 6 of 1973, section 41 (1).]
(2)On receipt of the communication under sub-section (1) the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may, after making, such inquiry as it thinks fit, by notification in the Official Gazette, declare that the provisions of [Section 41] [These words and figures were substituted for the words 'the remaining sections of this Chapter' by Gujarat 6 of 1973, section 41 (2).] shall come into force on such date as may be specified in the notification.[* * * * *] [This Explanation was deleted by Gujarat 6 of 1973, section 41 (3).]