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[Cites 0, Cited by 0] [Section 312] [Entire Act]

International Treaty - Subsection

Section 312(g) in United Nations Convention On Biological Diversity

(g)Establish or maintain means to regulate, manage or control the risks associated with the use and release of living modified organisms resulting from biotechnology which are likely to have adverse environmental impacts that could affect the conservation and sustainable use of biological diversity, taking also into account the risks to human health;