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State of Bihar - Section

Section 8 in Bihar Power Alcohol Act, 1948

8. State Government sole purchaser of alcohol.

- All power alcohol manufactured in the [State] [Substituted by A.L.O. for the words 'His Majesty' .] of Bihar and destined for admixture with petrol or petroleum or for sale to provide motive power of any motor vehicle shall be sold to the Government of Bihar and to no other person.