Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] State of West Bengal - Subsection Section 146(5) in West Bengal Co-operative Societies Act, 2006 (5)The State Government shall by notification fix the place at which the Tribunal may hold its sitting.
