Central Administrative Tribunal - Ernakulam
K M Joseph vs Anupam Shrivastava, Cgm, Telecom, ... on 28 August, 2020
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CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH
CP(C) 180/00121/2017
in
Original Application No. 180/00183/2013
Friday, this the 28th day of August, 2020
CORAM:
Hon'ble Mr. P. Madhavan, Judicial Member
Hon'ble Mr. K.V. Eapen, Administrative Member
1. K.M.Joseph
(Retired as Deputy General Manager (CM&HR), BSNL
Thekkummuriyil House
Vaylamkulam P.O, Thiruvalla, Kerala
2. Padmakumar K.S
(Retired as Deputy General Manager (UDAAN), BSNL
Lakshmi Priya, Krishnapuram
Neyattinkara P.O, Trivandrum - 695 121
3. J.Samuel
(Retired as Deputy General Manager (BP/IT), BSNL)
T.C.14/1678, Anugraha, Kadakkal Lane
Kannam moola, Trivandrum - 695 011
4. T.Chacko
(Retired as Deputy General Manager (Urban) BSNL)
B.N.28, Thottathil, Pongummodu
Trivandrum - 695 011 ..... Petitioners
(By Advocate : Mr.S.Radhakrishnan)
2
Versus
1. Shri.Anupam Shrivastava ITS
Aged about 56 years, S/o.Not known to these petitioners
Chairman & Managing Director, BSNL Corporate Office
HC Mathur Lane, Janpath
New Delhi - 110 001
2. Dr.P.T.Mathew, ITS
Aged about 59 years, S/o.Not known to these petitioners
Chief General Manager, BSNL
Kerala Circle, Doorsanchar Bhavan
PMG Jn., Trivandrum - 695 033 ... Respondents
(By Advocate : Mr.V.Santharam)
This application having been heard on 28.8.2020 through video
conferencing, the Tribunal on the same day delivered the following:
O R D E R (Oral)
Hon'ble Mr. P. Madhavan, Judicial Member -
When the matter came up for consideration, learned counsel for the petitioners submits that the OP(CAT) 215/2018 filed by the respondents before the Hon'ble High Court has been allowed and there is no purpose in continuing with the Contempt Petition. Hence CP(C) is closed. Notice, if any, stands discharged.
(K.V. EAPEN) (P. MADHAVAN)
ADMINISTRATIVE MEMBER JUDICIAL MEMBER
sv
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List of Annexure
Annexure P1 - A true copy of the order dated 19.12.2016 passed
by this Tribunal in O.A No.183/2013.
....