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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(vii) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(vii)in case of land normally used for one purpose and occasionally used for any other purpose, for the use of land for that other purpose;