Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(2)(f) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(f)intimation to be given in the event of the transfer of sale of the unit or any party thereof;