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[Cites 0, Cited by 0] [Section 10(1A)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1A)(i) in The Gujarat Ayurved University Act, 1965

(i)two members (not being persons connected with the University or with any affiliated college, recognized institution or approved institution), out of whom one shall be a person nominated in the manner prescribed by the Statutes by the Syndicate and the other shall be a person nominated in the manner prescribed by the Statutes by the Vice-Chancellors of all the Universities established by law in the State of Gujarat;