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State of Telangana - Section

Section 249 in Telangana Panchayat Raj Act, 2018

249. Conditions of service and salaries and allowances of members.

- The members of the Commission shall render wholetime or part-time service to the Commission as the Governor may in each case specify and there shall be paid to the members of the Commission such fees or salaries and such allowances as the State Government may, by rules made in this behalf, determine.