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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(7)(a) in The Companies (Prospectus and Allotment of Securities) Rules, 2014

(a)non-banking financial companies which are registered with the Reserve Bank of India under the Reserve Bank of India Act, 1934 (2 of 1934); and