Section 13(2)(b) in The Bihar Maintenance of Public Order Act, 1949

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(2)(b) in The Bihar Maintenance of Public Order Act, 1949

(b)issue a licence specifying the names of the licensees and defining the conditions on which alone such exercise, movement, evolution, drill, camp or parade is to be held:

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State of Bihar - Subsection

Section 13(2)(b) in The Bihar Maintenance of Public Order Act, 1949