Allahabad High Court
The Commissioner Of Income Tax, ... vs M/S Mascot India (Tools) Pvt. Ltd on 1 February, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- INCOME TAX APPEAL DEFECTIVE No. - 35 of 2006 Petitioner :- The Commissioner Of Income Tax, Ghaziabad And Another Respondent :- M/S Mascot India (Tools) Pvt. Ltd Petitioner Counsel :- Dhananjay Awasthi Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J. The case is passed over on the illness-slip of Sri S.D. Singh, Advocate. Order Date :- 1.2.2010 OP