Section 227 in Rajasthan Panchayati Raj Rules, 1996
227. Powers of Regional Officer and Head of Office under G.F. & A.R.
(1)Financial powers of Regional Officer not specified in these rules, shall be exercised as per GF & AR by the Chief Executive Officer in regard to employees posted in the district.(2)Powers of Head of Office as per GF & AR and not specified in these rules, shall be exercised by the Sarpanch for the Panchayat, Vikas Adhikari for Panchayat Samiti and the Chief Executive Officer for Zila Parishad.Maintenance of Accounts
