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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(i) in Rajasthan State Electricity Distribution Management Responsibility Rules, 2016

(i)the status of compliance with the main provisions of the Electricity Act, 2003 and the rules and regulations made thereunder as also important regulatory decisions and policies: