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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3)(a) in The Alipurduar University Act, 2018

(a)such colleges existing on the said date within the limits of the jurisdiction, shall-
(i)be deemed to be affiliated to the University and continue to be so affiliated until the University otherwise directs; and
(ii)cease to be affiliated from any other University to which they may have been affiliated before the said date subject to the conditions that nothing in this Act shall affect the powers exercised by the Maulana Abul Kalam Azad University of Technology, West Bengal, The West Bengal University of Teachers' Training, Education Planning and Administration, the West Bengal University of Health Sciences, or such other University as may be notified by the State Government from time to time;
(iii)any person of any such college or institution holding any post under the previously affiliated University shall cease to hold such post or office;