Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(1)(w) in The Sikkim Police Act, 2008

(w)"Station House Officer" means the Officer in-charge of Police Station, of and above the rank of Sub-Inspector of Police;