Section 70(2)(i) in Pondicherry Court-Fees and Suits Valuation Act, 1972

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Puducherry - Subsection

Section 70(2)(i) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(i)the regulation of the sale of stamps to be used under this Act, the persons by whom alone such Stamps may be sold and the duties and remuneration of such persons; and

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State of Puducherry - Subsection

Section 70(2)(i) in Pondicherry Court-Fees and Suits Valuation Act, 1972