Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 18 in The Orissa Secretariat Service Rules, 1980

18. Interpretation.

- [If any question arises relating to the interpretation of these rules, it shall be referred to Government in the Home Department for decision in consolation with the Commission.