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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2020

1.2These Regulations are applicable for the applications submitted by the Institutions/ Institutions Deemed to be University offering/ propose to offer a Technical Programme at Diploma/ Post Diploma Certificate/ Under Graduate Degree/ Post Graduate Diploma/ Post Graduate Degree Level as under:a. Setting up a new Technical Institution;b. Extension of Approval based on Self-Disclosure;c. Introduction/ Continuation of seats for Non Resident Indian(s);d. Change of Site/ Location;e. Conversion of Diploma Level into Degree Level and vice-versa;f. To start new Programme/ Level in the existing Institutions;g. Merger of Institutions under the same Trust/ Society/ Company operating in the same Campus;h. Extension of Approval of the existing Institutions after a break in the preceding Academic Year/ Restoration of Intake;i. To start Diploma/ Degree in Pharmacy in existing Institutions;j. Introduction/ Continuation of supernumerary seats for Foreign Nationals/ Overseas Citizen of India (OCI)/ Persons of Indian Origin (PIO)/Children of Indian Workers in Gulf Countries;k. Conversion of Women's Institution into Co-ed Institution and vice-versa;l. Increase in Intake/ Additional Course(s);m. Introduction of Integrated/ Dual Degree Course;n. Closure of the Institution;o. Conversion of PGDM Course(s) into MBA Course(s) and vice-versa;p. Closing of MCA Course and Introduction of MBA/ PGDM Course and vice-versa;q. Conversion of Courses into allied Vocational Courses;r. Introduction/ Continuation of Fellow Program in Management;s. Change in the Name of the Course(s)/ Merger of the Courses/ Reduction in Intake/ Closure of Programme(s)/ Course(s);t. Change in the Name of the Institution or affiliating University/Board/ Change of type of Institution;u. Change in the Minority Status of the Institution;v. Change in the Name of the Bank;w. Change in the Name of the Trust/ Society/ Company;x. Extended EoA;y. Collaboration and Twinning Programme between Indian and Foreign Universities/ Institutions in the field of Technical Education, Research and Training;z. Introduction of Open and Distance Learning Courses/ Extension of Approval of the Courses/ Increase in Approved Intake in the Courses/ Introduction of new Courses/ Closure of Courses in Open and Distance Learning mode; and aa. Introduction of Vocational Education Courses/ Extension of Approval of the Courses/ Increase in Approved Intake in the Courses/ Introduction of new Courses/ Closure of Vocational Courses.