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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(b) in Assam Opium Rules

(b)the conditions in such licences or permits relating to the persons or classes of persons to whom a licensee may or my not sell excise opium, medicinal drugs or poppy-heads or limiting the amount of excise opium, medicinal drugs or poppy-heads which may be sold to any person or class or persons ;