Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 347] [Entire Act]

State of Chattisgarh - Subsection

Section 347(1) in The Chhattisgarh Municipal Corporation Act, 1956

(1)The District Superintendent of Police, and his subordinates shall, as far as may be, co-operate with the Commissioner for carrying out the purposes of this Act and for the maintenance of public health, safely and convenience within the limits of the Corporation.