Supreme Court - Daily Orders
Archna vs Deputy Director Consolidation, Amroha ... on 10 October, 2025
ITEM NO.1725 COURT NO.12 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2613/2017
ARCHNA Appellant(s)
VERSUS
DEPUTY DIRECTOR CONSOLIDATION, AMROHA AND OTHERS Respondent(s)
IA No. 133362/2025 - EXEMPTION FROM FILING O.T.
IA No. 133361/2025 - INTERVENTION APPLICATION
Date : 10-10-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ALOK ARADHE
[IN CHAMBER]
For Appellant(s) : Petitioner-in-person
For Respondent(s) : Mr. Dr. Rajeev Sharma, AOR
Mr. Tanmaya Agarwal, AOR
Mr. Wrick Chatterjee, Adv.
Mrs. Aditi Agarwal, Adv.
Mr. Dhruv Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 133361/2025
Heard learned counsel for the applicant. For the reasons stated in the application for intervention, the same is allowed.
(LOKESH ARORA) (AMITA PANDEY)
SENIOR PERSONAL ASSISTANT
Signature Not Verified
COURT MASTER (NSH)
Digitally signed by
LOKESH ARORA
Date: 2025.10.13
17:36:55 IST
Reason: