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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1) in The M.P. Housing Board Regulations, 1977

(1)Subject to the provisions of sub-rule (2), in respect of leave, the officers and servants of the Board shall be governed by the rules applicable to the Government servants holding corresponding posts under the State Government.