Section 5 in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006
5. Kinds of Grievances that can be taken up by the Forum.
- The Forum shall take up any kind of grievances/complaints [except under Sections 126,135 to 139, 143, 152 and 161 of the Act.] [Substituted 'as defined in Regulation 2(1)(f)' by Notification No. 567, dated 11.11.2009.]
