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[Cites 0, Cited by 0] [Section 1089] [Entire Act]

Bengal Presidency - Subsection

Section 1089(a) in Police Regulations, Bengal , 1943

(a)Unless otherwise specifically ordered, the Superintendent shall address all correspondence intended for the Inspector-General to the Range Deputy Inspector-General who will pass final orders when competent to do so and will submit to the Inspector-General, in self-contained letters, only those cases requiring his orders.