Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 4 vs M/S Mphasis Limited on 17 February, 2020
Bench: Uday Umesh Lalit, Aniruddha Bose
ITEM NO.45 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29199/2019
(Arising out of impugned final judgment and order dated 16-08-2018
in ITA No. 909/2017 passed by the High Court Of Karnataka At
Bengaluru)
THE PR. COMMISSIONER OF INCOME TAX 4 & ANR. Petitioner(s)
VERSUS
M/S MPHASIS LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.132805/2019-CONDONATION OF DELAY
IN FILING )
Date : 17-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s)
Mr. Manish Pushkarna, Adv.
Mr. Zoheb Hossain, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Ms. Yugandhara Pawar Jha, Adv.
Mr. Kunal Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter dated 14.2.2020 circulated by learned counsel for the respondent, the matter is adjourned to 23.3.2020.
(INDU MARWAH) (SUMAN JAIN)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
INDU MARWAH
Date: 2020.02.19
18:06:21 IST
Reason: