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Union of India - Section

Section 28 in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

28. Representations to be durable and satisfactory .-(1) All representations in respect of a geographical indication shall be of a durable nature, and each additional representations required to be filed with an application for registration shall be mounted on a sheet of strong paper of the size of approximately 33 centimetres by 20 centimetres leaving a margin of not less than 4 centimetres on the left hand part of the sheet.

(2)If the Registrar is not satisfied with any representation of a geographical indication he may at any time require another representation satisfactory to him to be substituted before proceedings with the application.