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State of Rajasthan - Section

Section 11 in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

11.

The scholar should render an account of the amount drawn by him under these rules duly verified by the Head of the Institution where he prosecutes his studies within two months of the close of an academic year and in any case before he draws aid for the following year.