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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 8 in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957

8. Normal working day .-The number of hours which shall constitute a normal working day for a working journalist exclusive of the time for meals shall not exceed six hours per day in the case of a day shift and five and a half hours per day in the case of a night shift and no working journalist shall ordinarily be required or allowed to work for longer than the number of hours constituting a normal working day.