Central Administrative Tribunal - Jammu
Sehdev Singh Bhau vs D/O Revenue on 23 December, 2025
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Central Administrative Tribunal
Jammu Bench, Jammu
Hearing through video conferencing
Contempt Application No. 61/180/2024
Arising out of
Transferred Application No. 61/635/2020
This the 23rd day of December, 2025
Hon'ble Mr. Sanjeev Gupta, Judicial Member
Hon'ble Ms. Pragya Sahay Saksena, Administrative Member
1. Sehdev Singh Bhau
...Petitioner
(Through Advocate: Mr. Arshad Majid Malik)
Versus
1. Mr. Kumar Rajeev Ranjan (IAS), Commissioner-cum-Secretary
to Government, Revenue Department, Civil Secretariat,
Jammu/Srinagar and others
..Respondents
(Through Advocate: Mr. Hunar Gupta, D.A.G.)
Digitally
ARUN signed by
KUMARARUN
KUMAR
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ORDER
(Per:- Pragya Sahay Saksena, Administrative Member) Fresh compliance report stands filed by the respondents, wherein it has been stated that the case of petitioner has been rejected vide speaking order dated 20.12.2025.
2. In view of the compliance report filed by the respondents, the Contempt Petition is closed. However, the petitioner shall be at liberty to avail appropriate remedy as available to him under law.
3. Rule of the Court stands discharged.
(Pragya Sahay Saksena) (Sanjeev Gupta) Administrative Member Judicial Member Arun...
Digitally ARUN signed by KUMARARUN KUMAR