Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 24 September, 2019
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-7875-2018 The High Court Of Madhya Pradesh CRA-7875-2018 (NETRAPAL SINGH Vs THE STATE OF MADHYA PRADESH) 11 Jabalpur, Dated : 24-09-2019 List along with Cr.A No. 8301/2018.
(SUJOY PAUL) (B. K. SHRIVASTAVA)
JUDGE JUDGE
vivek
Digitally signed by VIVEK KUMAR
TRIPATHI
Date: 25/09/2019 09:38:02