Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(3)It shall come into force on and with effect from the date of its publication in the Official Gazette:Provided that the Government may, by notification, appoint different dates for giving effect to different provisions of this Act.