Section 66 in Tamil Nadu Dr. Ambedkar Law University Act, 1996
66. Librarian.
(1)The Librarian shall be a whole time officer of the University appointed by the Syndicate on the recommendation of the selection committee constituted for the purpose for such period and on such terms and conditions as may be prescribed by the statutes.(2)The Librarian shall exercise such powers and perform such duties as may be assigned to him by the Syndicate.
