Madhya Pradesh High Court
Maharam (Died) Thr. Lrs Ramprasad vs Bharat Singh on 17 May, 2019
1 SA-905-2019 The High Court Of Madhya Pradesh SA-905-2019 (MAHARAM (DIED) THR. LRS RAMPRASAD Vs BHARAT SINGH) 2 Gwalior, Dated : 17-05-2019 Shri Rinku Shakya, learned counsel for the appellants prays for time to go through the record and argue the matter.
List after ensuing summer vacation in the week commencing 8th July, 2019.
(VIVEK AGARWAL) JUDGE Aman AMAN TIWARI 2019.05.17 18:59:25 +05'30'