Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 48 in Goa Value Added Tax Rules, 2005 48. Powers conferred upon any authority may be exercised by an authority superior to that authority. - Any powers conferred by these rules upon any authority may be exercised by an authority superior to that authority constituted under these rules.
