Section 75 in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006
75. Recognition of Honorary Probation Officers.
- The State Government shall I recognize the services of a panel of trained voluntary personnel who may be also attached I to a recognized voluntary organization to serve as honorary Probation Officers, in I addition to the list of honorary Probation Officers. This procedure may be undertaken to | reduce the number of inquiries of each case.
