Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Hindustan Metal Works vs U.P. State Electricity Board Hathras on 6 March, 2020

Bench: R. Banumathi, A.S. Bopanna

     ITEM NO.6                                   COURT NO.5                  SECTION XI

                                      S U P R E M E C O U R T O F         I N D I A
                                              RECORD OF PROCEEDINGS

                                   Miscellaneous Application No(s).655 of 2020
                                                        in
                                     SPECIAL LEAVE PETITION (C) No.24960/2019

     M/S HINDUSTAN METAL WORKS                                                   Petitioner(s)

                                                          VERSUS

     U.P. STATE ELECTRICITY BOARD HATHRAS                                        Respondent(s)

     (FOR ADMISSION and IA No.5213/2020-APPROPRIATE ORDERS/DIRECTIONS )

     Date : 06-03-2020 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MRS. JUSTICE R. BANUMATHI
                              HON'BLE MR. JUSTICE A.S. BOPANNA

     For Petitioner(s)                     Dr. Sumant Bharadwaj,Adv.
                                           Ms. Mridula Ray Bharadwaj, AOR
                                           Mr. Vedant Bharadwaj,Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                             O R D E R

We have heard Dr. Sumant Bharadwaj, learned counsel appearing for the applicant.

We do not find any ground to entertain the application (M.A.No.655 of 2020) for Direction.

M.A. NO.655 of 2020 is accordingly dismissed.

     (MAHABIR SINGH)                                                      (BEENA JOLLY)
       AR-cum-PS                                                          BRANCH OFFICER


Signature Not Verified

Digitally signed by
MAHABIR SINGH
Date: 2020.03.06
17:24:58 IST
Reason: