Supreme Court - Daily Orders
M/S Hindustan Metal Works vs U.P. State Electricity Board Hathras on 6 March, 2020
Bench: R. Banumathi, A.S. Bopanna
ITEM NO.6 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No(s).655 of 2020
in
SPECIAL LEAVE PETITION (C) No.24960/2019
M/S HINDUSTAN METAL WORKS Petitioner(s)
VERSUS
U.P. STATE ELECTRICITY BOARD HATHRAS Respondent(s)
(FOR ADMISSION and IA No.5213/2020-APPROPRIATE ORDERS/DIRECTIONS )
Date : 06-03-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Dr. Sumant Bharadwaj,Adv.
Ms. Mridula Ray Bharadwaj, AOR
Mr. Vedant Bharadwaj,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We have heard Dr. Sumant Bharadwaj, learned counsel appearing for the applicant.
We do not find any ground to entertain the application (M.A.No.655 of 2020) for Direction.
M.A. NO.655 of 2020 is accordingly dismissed.
(MAHABIR SINGH) (BEENA JOLLY)
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2020.03.06
17:24:58 IST
Reason: